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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Water, Land And Trees Rules, 2004

16. Construction of Rain Water Harvesting Structures.

- The construction of the water harvesting structures in all existing and new residential, commercial, public and open areas shall be governed by the guidelines and schemes adopted by the respective urban and local bodies. They shall also be responsible for monitoring execution of the construction in accordance with the design and the scheme. The provision of Section 17 of the Act shall be followed by the Urban and Local bodies.