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[Cites 0, Cited by 1] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1) in The Gujarat University Act, 1949

(1)The University shall include [the Faculties of Arts, Education] [Substituted for 'the Faculties of Arts including Education' by Gujarat 10 of 1982, dated 24th February, 19.82 (w.r.e.f. 09-12-1981).], Science, Technology including Engineering [* * *] [The word 'Agriculture' was deleted by Gujarat 6 of 1973, section 17 (1).], Law, Medicine and Commerce and such other Faculties as may be prescribed by the Statutes. Each Faculty shall comprise such subjects as may be prescribed by the Statutes.