Madhya Pradesh High Court
Haridas Ahirwar vs The State Of Madhya Pradesh on 14 February, 2025
1 MCRC-3682-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 3682 of 2025 (HARIDAS AHIRWAR Vs THE STATE OF MADHYA PRADESH ) Dated : 14-02-2025 As prayed by learned counsel for the applicant, list after a week.
(PRAMOD KUMAR AGRAWAL) JUDGE anu Signature Not Verified Signed by: ANUPRIYA SHARMA Signing time: 2/18/2025 10:16:13 AM