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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(2)(a) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(a)Every contractor shall maintain a Muster-Roll Register and a Register of Wages in Form XII and From XIII respectively :