Section 4A in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981
4A. [ Schemes for Commercial Centres. [Regulation 4-A was substituted by G. N. of 20.11.1982.]
- The Authority may formulate schemes for the construction, establishment and development of Commercial Centres at such places and for such categories of commercial establishment as it may deem expedient.]
