Madhya Pradesh High Court
The Reliance General Insurance Co. Ltd. vs Nanuram And 3 Ors. on 2 December, 2016
MA-1966-2012
( THE RELIANCE GENERAL INSURANCE CO. LTD. Vs NANURAM AND 3 ORS.)
02-12-2016
Shri Bhaskar Agrawal, learned counsel for the appellant.
None for the respondent.
Counsel for the appellant requested to list the matter for final disposal at motion stage, in the first week of January, 2017.
Prayer is allowed.
List in the first week of January, 2017.
(VIRENDER SINGH) JUDGE