Madhya Pradesh High Court
Gajendra Rawat vs The State Of Madhya Pradesh on 1 July, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 28029 of 2023 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH) Dated : 01-07-2023 Parties through their counsel.
As prayed, list next week.
(SATYENDRA KUMAR SINGH) JUDGE bj/-
Signature Not Verified Signed by: BARKHA SHARMA Signing time: 01-Jul-23 5:19:02 PM