Rajasthan High Court - Jaipur
Smt. Sangeeta Kumari Wife Of Shri Sanwar ... vs State Of Rajasthan on 23 August, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11194/2022
Smt. Sangeeta Kumari Wife Of Shri Sanwar Mal Saran, Aged
About 36 Years, Resident Of Ward No. 08, Dhanya, District
Churu (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical And
Health Department, Government Of Rajasthan,
Secretariat, Jaipur (Raj.)
2. Director (Non Gazzattee), Medical And Health Services
And Additional Director (Administration), Panchyatiraj
(Medical) Department, Rajasthan, Tilak Marg, Swasthya
Bhawan, Jaipur (Raj.).
3. Chief Medical And Health Officer, Churu District Churu
(Raj.)
4. Block Chief Medical And Health Officer, Block Churu,
District Churu (Raj.)
----Respondents
For Petitioner(s) : Ms. Komal Kumari Giri For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 23/08/2022 Counsels for the petitioner wants to withdraw this petition with liberty to file appeal before the Rajasthan Civil Services Appellate Tribunal.
In that view of the matter, this petition is disposed of with liberty, as prayed for.
In the event of appeal being filed by the petitioner, the tribunal is directed to decide the same expeditiously.
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