Supreme Court - Daily Orders
Commissioner Of Income Tax (C) - I vs Mgf Automobiles Ltd on 12 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.12 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)........of 2016
(CC No. 3132/2016)
(Arising out of impugned final judgment and order dated
13/08/2015 in ITA No. 13/2014 passed by the High Court of Delhi at
New Delhi)
COMMISSIONER OF INCOME TAX (C) - I Petitioner(s)
VERSUS
MGF AUTOMOBILES LTD Respondent(s)
I.A. 1/2016(with c/delay in filing SLP)
WITH
S.L.P.(C)...CC No. 3932/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 3635/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 3666/2016
(With appln.(s) for c/delay in filing SLP)
S.L.P.(C)...CC No. 5176/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 6185/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 4893/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 5783/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 7246/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 7611/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Signature Not Verified
S.L.P.(C)...CC No. 8924/2016
Digitally signed by
(With appln.(s) for c/delay in filing SLP and Office Report)
JAYANT KUMAR ARORA
Date: 2016.07.15
14:07:55 IST
Reason:
1
Date : 12/07/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mukul Rohatgi, A.G.
Mr. T.C. Sharma, Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Binu Tamta, Adv.
Ms. Sadhna Sandhu, Adv.
Mr. Rajiv Singh,Adv.
Mr. D. Barukha, Adv.
Ms. Diksha Rai, Adv.
Mr. Vikas Singh Jangra, Adv.
Mr. Sharmik S. Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No. 8900 of 2012.
(Rajni Mukhi) (Renu Diwan) SR. P.A. COURT MASTER 2