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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(3) in Orissa State Financial Corporation (Staff) Regulations, 1975

(3)An employee who shall contravene the provisions of the foregoing Sub-regulation shall be liable to pay to the Corporation as compensation a sum equal to his/her probationary substantive pay for the period of notice required of his/her.