Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S Givo Private Ltd vs Sh. Rajesh Rohilla on 18 October, 2023

                                    $~29 to 31
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          CRL.L.P. 315/2022
                                          M/S GIVO PRIVATE LTD.           ..... Petitioner
                                                          Through: None

                                                                                   versus

                                              SH. RAJESH ROHILLA                                                              ..... Respondent
                                                            Through:                                        Mr. Tilak Raj, Advocate

                                              CRL.L.P. 316/2022
                                              M/S GIVO PRIVATE LTD.                                                                ..... Petitioner
                                                              Through:                                      None

                                                            versus
                                              SH. RAJESH ROHILLA & ANR.              ..... Respondents
                                                            Through: Mr. Tilak Raj, Advocate

                                    +         CRL.L.P. 317/2022
                                              M/S GIVO PRIVATE LTD.                                                                .... Petitioner
                                                              Through:                                      None
                                                              versus

                                              SH. RAJESH ROHILLA                       ..... Respondent
                                                            Through: Mr. Tilak Raj, Advocate
                                              CORAM:
                                              HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                            ORDER

% 18.10.2023

1. The matter could not be taken up due to Full Court Reference of Justice Siddharth Mridul.

2. List on 05.02.2024.

SAURABH BANERJEE, J OCTOBER 18, 2023/rr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 00:09:02