Delhi High Court - Orders
M/S Givo Private Ltd vs Sh. Rajesh Rohilla on 18 October, 2023
$~29 to 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
CRL.L.P. 315/2022
M/S GIVO PRIVATE LTD. ..... Petitioner
Through: None
versus
SH. RAJESH ROHILLA ..... Respondent
Through: Mr. Tilak Raj, Advocate
CRL.L.P. 316/2022
M/S GIVO PRIVATE LTD. ..... Petitioner
Through: None
versus
SH. RAJESH ROHILLA & ANR. ..... Respondents
Through: Mr. Tilak Raj, Advocate
+ CRL.L.P. 317/2022
M/S GIVO PRIVATE LTD. .... Petitioner
Through: None
versus
SH. RAJESH ROHILLA ..... Respondent
Through: Mr. Tilak Raj, Advocate
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 18.10.2023
1. The matter could not be taken up due to Full Court Reference of Justice Siddharth Mridul.
2. List on 05.02.2024.
SAURABH BANERJEE, J OCTOBER 18, 2023/rr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 00:09:02