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[Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(5)(a) in Rajasthan Factories Rules, 1951

(a)all electrical apparatus shall either be excluded from the area of risk or they shall be of such construction and so installed and maintained as to prevent the danger of their being a source of ignition;