Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144(2)] [Section 144] [Entire Act]

Union of India - Subsection

Section 144(2)(b) in The Indo-Tibetan Border Police Force Rules, 1994

(b)The evidence shall be taken in like manner as is directed by these rules in the case of a plea of "Not Guilty "