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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Uttarakhand - Subsection

Section 21(2)(h) in University of Patanjali Act, 2006

(h)to nominate an observer or observers who will, time to time, under the advice : and directions of the Chancellor decide the policy and fame work within which the Board of Management, Academic Council, Finance Committee and such other authorities as may be declared in the statutes, will function and pass resolutions for the proper administration of the University.