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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(6) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(6)If the number of contesting candidates for members of managing committee are more than eight poll shall be conducted. If the number of validly nominated candidates are eight or less than eight the Election officer shall forthwith declare such candidate as duly elected and intimate the same to the Project Authority.