Delhi High Court - Orders
Directorate Of Enforcement vs P. Chidambaram & Ors on 11 December, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~2 & 3 (Appellate Matter)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+2 CRL.M.C. 1106/2022, CRL.M.A. 4794/2022
DIRECTORATE OF ENFORCEMENT ..... Petitioner
Through: Mr. Zoheb Hossain, Special Counsel
with Mr. Vivek Gurnani, Mr. Kartik
Sabharwal, Ms. Abhipriya, Advs.
Mr. Anupam Sharma, SPP
versus
P. CHIDAMBARAM & ORS. ..... Respondents
Through: Mr. Akshat Gupta, Adv. (VC) with
Ms. Shambhavi Mishra, Mr. Aakash
Dhar, Advs.
Mr.Sandeep Kapur, Ms. Apoorva
Pandey, Mr. Saurav Mishra, Mr. Parv
Arora, Advs. for R-3
+3 CRL.M.C. 1640/2022, CRL.M.A. 7017/2022
DIRECTORATE OF ENFORCEMENT ..... Petitioner
Through: Mr. Zoheb Hossain, Special Counsel
with Mr. Vivek Gurnani, Mr. Kartik
Sabharwal, Ms. Abhipriya, Advs.
Mr. Anupam Sharma, SPP
versus
KARTI P. CHIDAMBARAM ..... Respondent
Through: Mr. Akshat Gupta, Adv. (VC) with
Ms. Shambhavi Mishra, Mr. Aakash
Dhar, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 11.12.2023 Hon'ble Judge is on leave.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2023 at 00:44:11 Re-notify on 08.02.2024.
BY ORDER (COURT MASTER) DECEMBER 11, 2023/pallavi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2023 at 00:44:11