Rajasthan High Court - Jodhpur
Gandhi Vidhya Mandir Sardarshahar vs State Of Rajasthan on 9 August, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 795/2018
Gandhi Vidhya Mandir Sardarshahar
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Manish Shishodia
HON'BLE MR. JUSTICE P.K. LOHRA
Order 09/08/2018 Issue notice.
(P.K. LOHRA),J Anil Kumar Choudhary/97 Powered by TCPDF (www.tcpdf.org)