Section 98(1)(f) in Uttarakhand Co-Operative Societies Act, 2003

[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

(f)an order made by the Registrar, under section 67 apportioning the cost of an enquiry held under section 65 or an inspection made under section 66;

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