Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jharkhand - Subsection Section 57(9) in Bihar Factories Rules, 1950 (9)A report of the result of every examination, made shall be completed in Form 8 and signed by the person marking the examination, and shall be kept available for perusal by an Inspector at any time while the vessel is in service.
