Delhi High Court - Orders
Dera Ismail Khan House Building ... vs Government Of National Capital ... on 22 November, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8985/2017 & CM APPL. 36772/2017
DERA ISMAIL KHAN HOUSE BUILDING CO-OPERATIVE
SOCIETY
..... Petitioner
Through: None
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY DELHI
& ORS
..... Respondent
Through: Mr. Abhinav Sharma, Adv 1-4
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 22.11.2023
1. There is no appearance on behalf of the petitioner.
2. On 08.02.2023, the counsel for the petitioner had sought discharge.
3. In the interest of justice, adverse orders are deferred.
4. Let Court notice be issued to the petitioner without process fee, returnable on 12.03.2024.
JASMEET SINGH, J NOVEMBER 22, 2023 / (MS) Click here to check corrigendum, if any This is a digitally signed order.
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