Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 69 in U.P. Security Prisoners Rules, 1972 69. The Superintendents of the jails in which security prisoners are detained, may allow security prisoners facilities for pursuing the hobby of gardening if desired, where arrangements can be made without undue inconvenience.
