Kerala High Court
Radhakrishnan vs Padmanabhan Nair on 10 September, 2012
Author: Pius C. Kuriakose
Bench: Pius C.Kuriakose, Babu Mathew P.Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE PIUS C.KURIAKOSE
&
THE HON'BLE MR. JUSTICE BABU MATHEW P.JOSEPH
MONDAY, THE 10TH DAY OF SEPTEMBER 2012/19TH BHADRA 1934
OP (FC).No. 1137 of 2011 (R)
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I.A.137/2011 IN OP.522/2010 of FAMILY COURT, MALAPPURAM
PETITIONER(S)/PETITIONER:
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RADHAKRISHNAN, S/O. KAMALAKSHMI AMMA,
AMMINI NIVAS, PADAKKALI PARAMBU, NADUVATH P.O.
MALAPPURAM DISTRICT.
BY ADV. SRI.K.M.SATHYANATHA MENON
RESPONDENT(S):
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PADMANABHAN NAIR, S/O. CHIRUDEVI AMMA,
MATTATHIL VEEDU, CHERUKODE, POROOR AMSOM
MALAPPURAM DISTRICT, PIN-679 336.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
10-09-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
PIUS C. KURIAKOSE
&
BABU MATHEW P. JOSEPH, JJ.
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O.P.(FC) No. 1137 of 2011
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Dated this the 10th day of September, 2012
JUDGMENT
Pius C. Kuriakose, J.
We have already closed the O.P.(FC) No. 1264/2011 on the basis of a submission made on behalf of the counsel for the petitioner that the main O.P. in which the order impugned therein has been finally disposed of. In view of that judgment, we close this O.P. also without examining the merits of the grounds raised.
Sd/-
PIUS C. KURIAKOSE, JUDGE.
Sd/-
BABU MATHEW P. JOSEPH, JUDGE.
krs.