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Kerala High Court

Radhakrishnan vs Padmanabhan Nair on 10 September, 2012

Author: Pius C. Kuriakose

Bench: Pius C.Kuriakose, Babu Mathew P.Joseph

       

  

  

 
 
 IN THE HIGH COURT OF KERALA AT ERNAKULAM

PRESENT:

THE HONOURABLE MR.JUSTICE PIUS C.KURIAKOSE
&
THE HON'BLE MR. JUSTICE BABU MATHEW P.JOSEPH

MONDAY, THE 10TH DAY OF SEPTEMBER 2012/19TH BHADRA 1934

OP (FC).No. 1137 of 2011 (R)
----------------------------
I.A.137/2011 IN OP.522/2010 of FAMILY COURT, MALAPPURAM

PETITIONER(S)/PETITIONER:
------------------------

         RADHAKRISHNAN, S/O. KAMALAKSHMI AMMA,
         AMMINI NIVAS, PADAKKALI PARAMBU, NADUVATH P.O.
         MALAPPURAM DISTRICT.

         BY ADV. SRI.K.M.SATHYANATHA MENON

RESPONDENT(S):
--------------

         PADMANABHAN NAIR, S/O. CHIRUDEVI AMMA,
         MATTATHIL VEEDU, CHERUKODE, POROOR AMSOM
         MALAPPURAM DISTRICT, PIN-679 336.


       THIS OP (FAMILY COURT)  HAVING BEEN FINALLY HEARD  ON
10-09-2012,  THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:



                            PIUS C. KURIAKOSE
                                         &
                     BABU MATHEW P. JOSEPH, JJ.

            ------------------------------------------------------------
                      O.P.(FC) No. 1137 of 2011
            -------------------------------------------------------------
            Dated this the 10th day of September, 2012


                                  JUDGMENT

Pius C. Kuriakose, J.

We have already closed the O.P.(FC) No. 1264/2011 on the basis of a submission made on behalf of the counsel for the petitioner that the main O.P. in which the order impugned therein has been finally disposed of. In view of that judgment, we close this O.P. also without examining the merits of the grounds raised.

Sd/-

PIUS C. KURIAKOSE, JUDGE.

Sd/-

BABU MATHEW P. JOSEPH, JUDGE.

krs.