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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(5)On receipt of the application referred to in Sub-rule (1) or Sub-rule (2), the Licensing Officer concerned shall, after noting thereon the date of receipt of the application grant an acknowledgement to the applicant.