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Delhi High Court - Orders

Aushim Khetarpal And Anr vs Union Of India And Anr on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~105
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       W.P.(C) 10478/2018
        AUSHIM KHETARPAL AND ANR.               ..... Petitioner
                         Through Mr Uttam Datt, Advocate.

                         versus

        UNION OF INDIA AND ANR.                   ..... Respondents
                      Through Mr Sanjeev Sabharwal, Advocate for
                      UOI with Mr Hem Kumar, Advocate for UOI.

        CORAM:
        HON'BLE MR. JUSTICE VIBHU BAKHRU
                     ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv