Delhi High Court - Orders
Aushim Khetarpal And Anr vs Union Of India And Anr on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~105
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10478/2018
AUSHIM KHETARPAL AND ANR. ..... Petitioner
Through Mr Uttam Datt, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through Mr Sanjeev Sabharwal, Advocate for
UOI with Mr Hem Kumar, Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv