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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(ii) in Petty Offence (Trial by Special Judicial Magistrates) Rules, 1997

(ii)Staff attached to the Court of Special Judicial Magistrate shall be appointed by the District and Sessions Judge as per Rules contained in the Chapter 18-A, High Court Rules and Order, Volume I.