Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(3) in Assam Urban Water Supply and Sewerage Board Act, 1985

(3)The holder of any debenture in any from specified under sub-section (1) may obtain in exchange therefore a debenture in any other from specified in the manner provided in sub-section (1) and upon such terms as the Board may determine.