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Alok Kumar vs Pawan Hans Ltd. on 10 December, 2015

     ITEM NO.70                            REGISTRAR COURT. 2                        SECTION XIV

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                           No(s).    11806/2015

     ALOK KUMAR                                                                    Petitioner(s)

                                                            VERSUS

     PAWAN HANS LTD. & ANR.                                                        Respondent(s)



     (with interim relief and office report)


     Date : 10/12/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr. Anurag Kishore,Adv.


     For Respondent(s)                     Ms. Shaheen,Adv.
                                           Mr. Puneet Taneja,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

The Ld. Counsel for the respondent No.1 has failed to file the counter affidavit within the period stipulated under the rules.

Four weeks time, as last chance is given to the learned counsel for the petitioner to comply with the terms of the order dated 24.9.2015 of this Court in respect of Respondent No.2.

List again on 17.2.2016.

Reason:                                                                         (M V RAMESH)
                                                                                  Registrar
     MG