Gujarat High Court
Dr J S Bapna Ex Asso Dir. Of Research vs State Of Gujarat on 26 July, 2004
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 15040 of 2003
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DR J S BAPNA EX ASSO DIR. OF RESEARCH
Versus
STATE OF GUJARAT
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Appearance:
1. Special Civil Application No. 15040 of 2003
MR SHALIN N MEHTA for Petitioner No. 1-6
MR. H.L. JANI, LD. AGP for Respondent No. 1
SERVED BY RPAD - (N) for Respondent No. 2,5
MR ANAND G BHATT for Respondent No. 3
NOTICE SERVED BY DS for Respondent No. 4
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CORAM : HON'BLE MISS JUSTICE R.M.DOSHIT
Date of Order: 26/07/2004
ORAL ORDER
Heard the learned advocates.
Rule expedited.
Dt: 26-7-2004 ( Ms. R.M. Doshit, J ) /vgn HC-NIC Page 1 of 1 Created On Fri Apr 22 02:11:56 IST 2016