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Gujarat High Court

Dr J S Bapna Ex Asso Dir. Of Research vs State Of Gujarat on 26 July, 2004

              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



              SPECIAL CIVIL APPLICATION No 15040 of 2003



              --------------------------------------------------------------
              DR J S BAPNA EX ASSO DIR.      OF RESEARCH
         Versus
              STATE OF GUJARAT
              --------------------------------------------------------------
                Appearance:
              1. Special Civil Application No. 15040 of 2003
                    MR SHALIN N MEHTA for Petitioner No. 1-6
                    MR. H.L. JANI, LD. AGP for Respondent No. 1
                    SERVED BY RPAD - (N) for Respondent No. 2,5
                    MR ANAND G BHATT for Respondent No. 3
                    NOTICE SERVED BY DS for Respondent No. 4


              --------------------------------------------------------------


                       CORAM : HON'BLE MISS JUSTICE R.M.DOSHIT


                       Date of Order: 26/07/2004


         ORAL ORDER

Heard the learned advocates.

Rule expedited.

Dt: 26-7-2004 ( Ms. R.M. Doshit, J ) /vgn HC-NIC Page 1 of 1 Created On Fri Apr 22 02:11:56 IST 2016