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[Section 1]
[Entire Act]
State of Odisha - Subsection
Section 1(30) in The Orissa Reduction and Remissions of Court-fees Order, 1943
| Proper fee | |
| If the amount deposited does not exceed Rs. 2-8-0 | One anna |
| If the amount deposited exceeds Rs. 2-8-0 but does not exceedsRs. 5 | Two annas |
| If the amount deposited exceeds Rs. 5 but does not exceed Rs.10 | Four annas |
| If the amount deposited .exceeds Rs. 10 but does not exceedRs. 15 | Six annas; |