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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(5) in Rajasthan Animal Husbandry Service Rules, 1963

(5)that among persons appointed by promotion to posts in a particular category during the same year, persons appointed on the basis of seniority-cum-merit shall rank senior to those appointed by promotion on the basis of merit;