Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 325] [Entire Act]

State of Jharkhand - Subsection

Section 325(1) in Jharkhand Municipal Act, 2011

(1)When any animal, food, drink, utensil or vessel is seized under sub-section