Section 32 in The Punjab Agricultural Produce Markets (General) Rules, 1962
32. Books to be kept by licensed brokers and [Substituted for the word 'godown-keeper' by Haryana Notification dated 26.3.1982.]
[godown-keepers] - [Section 43(2)(xxxi)]. Every broker and every godown-keeper licensed under these rules shall -(a)keep such books in such form as the Committee granting the licence may, from time to time, prescribed by its bye-laws;(b)render such return at such times and in such forms as the Committee may prescribe; and(c)render such assistance as may be required by the Committee, in the collection of fees due under the Act or under the rules or bye-laws made thereunder, in preventing evasions of payment thereof, and generally in the prevention of breaches of the Act or of these rules or of any bye-laws made thereunder.
