Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(iii) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

(iii)Subject to conditions specified in Sub-clause (ii), the personal winter clothings, foot-wear and head-gear of a security prisoner, who continues to be under detention at any time during the period from the first day of November of any year to the last day of February of the following year may be supplemented at Government cost of an expenditure not exceeding Rs. 75 in the case of security prisoners placed in the special division and at an expenditure not exceeding Rs. 50 in the case of security prisoners placed in the ordinary division.