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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(2)(a) in Orissa Value Added Tax Act, 2004

(a)In case of clause (a) and clause (b) of sub-section (1), with effect from the date of discontinuance or transfer of the business, as the case may be;