Madhya Pradesh High Court
Trimurti Charitable Public Trust Thr. vs Muni Kumar Rajdan on 2 July, 2018
1 FA-1074-2018
The High Court Of Madhya Pradesh
FA-1074-2018
(TRIMURTI CHARITABLE PUBLIC TRUST THR. Vs MUNI KUMAR RAJDAN)
2
Gwalior, Dated : 02-07-2018
Shri K.S. Tomar, learned senior counsel with Shri Santosh
Agarwal, learned counsel for the appellants.
Shri B. K. Agrawal and Shri D.D. Bansal, learned counsel for
respondent no.1.
Heard.
Appeal is admitted for final hearing. Record be called for.
List for final hearing. As far as the application under Order 41 Rule 5, CPC is concerned, only less than three minutes are left, therefore, list this case on 09.07.2018.
(VIVEK AGARWAL) JUDGE Digitally signed by MEHFOOZ AHMED meh/-
Date: 2018.07.02 18:34:34 +05'30'