Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Marble Policy, 2002 24. Supersession : This Notification shall supersede all earlier Notifications. circulars Or any other directions what so ever issued in the matter of grant of mining lease or quarry licence for marble.
