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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(i) in The Orissa Self-Help Co-operatives Act, 2001

(i)deliver to the Registrar/general body, periodically as the Registrar/ general body may require, financial statements of the Co-operative in any form which the liquidator considers proper or that the Registrar/general body may require.