Punjab-Haryana High Court
Davinder Singh vs State Of Punjab And Others on 3 May, 2013
Bench: Jasbir Singh, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.9509 of 2013
Date of decision: 03.05.2013
Davinder Singh
.....Petitioner
versus
State of Punjab and others
......Respondents
CORAM: Hon'ble Mr.Justice Jasbir Singh, Acting Chief Justice Hon'ble Mr.Justice Rakesh Kumar Jain Present: Mr.Mansur Ali, Advocate for the petitioner Jasbir Singh, Acting Chief Justice (Oral) After arguing for sometime, counsel for the petitioner wishes to withdraw this writ petition to pursue his pending representation.
Dismissed as withdrawn.
(Jasbir Singh)
Acting Chief Justice
03.05.2013 (Rakesh Kumar Jain)
gk Judge