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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Karnataka - Subsection

Section 33(4)(i) in Karnataka (Sandur Area) Inams Abolition Act, 1976

(i)connected with any matter which has to be decided by the Deputy Commissioner under sections 18, 16 and 23 of this Act ; or