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State of Karnataka - Section

Section 3 in The Karnataka State Civil Services (Regulation of Transfer of Medical Officers and other Staff) Act, 2011

3. Initial appointment, transfer or promotion to be through counseling.

- The initial appointment, transfer or promotion of a Medical Officer or other staff under this Act, shall be done through a process of counseling conducted in such manner as may be prescribed:Provided that the provisions relating to transfers through process of counseling shall not apply to the posts identified as project posts, the posts of District Health and Family Welfare Officer, District Surgeon, Principal of Training Institute , Joint Director, Deputy Director, Superintendent of a major hospital of Health and Family Welfare Services and District Ayush Officer and Deputy Director of Ayush Department.