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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2007

12. He/she shall maintain births and deaths registration primarily as per act and rules and also issue Birth and Death Certificates. Supply copy of Birth and death information to the Revenue Department (concerned Tahsildars/Dy.Tahsildars) by 5th of succeeding month with proper acknowledgement.