Delhi High Court - Orders
Ishika Deswal And Ors vs Maharaja Surajmal Institute Of ... on 6 March, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~58, 78, 83 to 88
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2368/2023 & CM APPL. 9063/2023
ISHIKA DESWAL AND ORS ..... Petitioners
Through: Ms.Shikha Sharma Bagga, Advocate.
Versus
MAHARAJA SURAJMAL INSTITUTE OF TECHNOLOGY AND
ORS ..... Respondents
Through: Mr.Kumar Utkarsh, Mr.Snehashish
Mukherjee Advocates for R-1 & 2.
Ms.Anita Sahani, Advocate for R-5 & 6.
Mr.Santosh Kumar Tripathi, Standing counsel
(Civil), GNCTD with Mr.Arun Panwar and
Mr.Mahak Rankawat, Advocates.
+ W.P.(C) 16709/2022 & CM APPLs. 52732/2022, 55301/2022
NOORAKSHI DAHIYA
..... Petitioner
Through: Mr.Rajshekhar Rao, Sr. Advocate with
Mr.Saurav Agrawal and Ms.Yamini Mukharji,
Advocates.
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY,
THROUGH, THE REGISTRAR & ORS
..... Respondent
Through: Ms.Shikha Sharma Bagga, Advocate for
impleader students.
Ms.Anita Sahani, Advocate for R-1.
Mr.Kumar Utkarsh and Mr.Snehashish Mukherjee,
Advocates for R-2.
Mr.Anuj Aggarwal, ASC, GNCTD with
Ms.Ayushi Bansal and Ms.Arshya Singh,
Advocates for R-3.
Signature Not Verified
Signed By:PRATIMA
Signing Date:07.03.2023
17:39:04
-2-
+ W.P.(C) 11906/2022 & CM APPLs. 35534/2022, 39332/2022,
47386/2022
SHUBHAM JHA ..... Petitioner
Through: Mr.Khagesh B.Jha and Ms.Shikha
Sharma Bagga, Advocates.
Versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
THROUGH REGISTRAR AND ORS. ..... Respondents
Through: Ms.Anita Sahani, Advocate for R-1.
Mr.Adarsh Prmadarshi and Mr.Tarun K.Bedi,
Advocates.
Mr.Nishant Anand and Mr.Gunjan Bansal,
Advocates for R-2/4 & 6.
Mr.Santosh Kumar Tripathi, Standing counsel
(Civil), GNCTD with Mr.Arun Panwar and
Mr.Mahak Rankawat, Advocates.
+ W.P.(C) 14347/2022 & CM APPL. 43806/2022
SHUBHAM JHA ..... Petitioner
Through: Mr.Khagesh B.Jha and Ms.Shikha
Sharma Bagga, Advocates.
Versus
GOVT. OF NCT OF DELHI AND ORS ..... Respondents
Through: Ms.Anita Sahani, Advocate for R-2.
Mr.Nishant Anand, Advocate for R-3/6 &7.
Mr.Adarsh Prmadarshi and Mr.Tarun K.Bedi,
Advocates for R-5.
Mr.Santosh Kumar Tripathi, Standing counsel
(Civil), GNCTD with Mr.Arun Panwar and
Mr.Mahak Rankawat, Advocates.
+ W.P.(C) 14677/2022 & CM APPLs. 44985/2022, 45790/2022,
45791/2022, 56595/2022, 56596/2022,4910/2023
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES-
Signature Not Verified
Signed By:PRATIMA
Signing Date:07.03.2023
17:39:04
-3-
TECHNICAL CAMPUS ..... Petitioner
Through: Mr.Manoj Goel, Sr.Advocate with
Mr.Nishant Anand and Mr.Gunjan Bansal,
Advocate.
Versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms.Anita Sahani, Advocate for R-3.
Mr.Santosh Kumar Tripathi, Standing counsel
(Civil), GNCTD with Mr.Arun Panwar and
Mr.Mahak Rankawat, Advocates.
+ W.P.(C) 14678/2022 & CM APPLs. 44987/2022, 45794/2022
45795/2022, 9049/2023, 9050/2023
SURAJMAL MEMORIAL EDUCATION SOCIETY (REGD.) AND
ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Advocate with
Mr.Kumar Utkarsh and Mr.Siddharth Saxena
Advocates.
Versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms.Anita Sahani, Advocate for R-3.
Mr.Santosh Kumar Tripathi, Standing counsel
(Civil), GNCTD with Mr.Arun Panwar and
Mr.Mahak Rankawat, Advocates.
+ W.P.(C) 14679/2022 & CM APPLs. 44989/2022, 45788/2022,
45789/2022, 56560/2022, 56561/2022, 4860/2023
MAHARAJA AGRASEN TECHNICAL EDUCATIONAL
SOCIETY & ORS ..... Petitioners
Through: Mr.Manoj Goel, Sr.Advocate with
Mr.Nishant Anand and Mr.Gunjan Bansal,
Advocate.
Signature Not Verified
Signed By:PRATIMA
Signing Date:07.03.2023
17:39:04
-4-
Versus
GOVT. OF NCT OF DELHI AND OTHERS ..... Respondents
Through: Mr.Anuj Aggarwal, ASC, GNCTD with
Ms.Ayushi Bansal and Ms.Arshya Singh,
Advocates for R-1 & 2.
Ms.Anita Sahani, Advocate for R-3.
Mr.Santosh Kumar Tripathi, Standing counsel
(Civil), GNCTD with Mr.Arun Panwar and
Mr.Mahak Rankawat, Advocates.
+ W.P.(C) 14680/2022 & CM APPLs. 44991/2022, 45852/2022
45853/2022, 56550/2022, 56551/2022, 4911/2023
BHARTI VIDYAPEETH COLLEGE OF ENGINEERING
..... Petitioner
Through: Mr.Mohit Mathur, Sr.Advocate with
Mr.Nishant Anand, Mr.Gunjan Bansal and
Mr.Gyanendra Rathour, Advocates.
Versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr.Anuj Aggarwal, ASC, GNCTD with
Ms.Ayushi Bansal and Ms.Arshya Singh,
Advocates for R-1 & 2.
Ms.Anita Sahani, Advocate for R-3.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 06.03.2023
1. List these matters on 07.03.2023.
PURUSHAINDRA KUMAR KAURAV, J MARCH 6, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:07.03.2023 17:39:04