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Delhi High Court - Orders

Ishika Deswal And Ors vs Maharaja Surajmal Institute Of ... on 6 March, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~58, 78, 83 to 88
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 2368/2023 & CM APPL. 9063/2023
                                ISHIKA DESWAL AND ORS                            ..... Petitioners
                                                 Through: Ms.Shikha Sharma Bagga, Advocate.

                                                  Versus

                                MAHARAJA SURAJMAL INSTITUTE OF TECHNOLOGY AND
                                ORS                                              ..... Respondents
                                                 Through: Mr.Kumar Utkarsh, Mr.Snehashish
                                                 Mukherjee Advocates for R-1 & 2.
                                                 Ms.Anita Sahani, Advocate for R-5 & 6.
                                                 Mr.Santosh Kumar Tripathi, Standing counsel
                                                 (Civil), GNCTD with Mr.Arun Panwar and
                                                 Mr.Mahak Rankawat, Advocates.
                          +     W.P.(C) 16709/2022 & CM APPLs. 52732/2022, 55301/2022
                                NOORAKSHI DAHIYA
                                                                                    ..... Petitioner
                                                  Through: Mr.Rajshekhar Rao, Sr. Advocate with
                                                  Mr.Saurav Agrawal and Ms.Yamini Mukharji,
                                                  Advocates.

                                                  versus

                                GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY,
                                THROUGH, THE REGISTRAR & ORS
                                                                                   ..... Respondent
                                                  Through: Ms.Shikha Sharma Bagga, Advocate for
                                                  impleader students.
                                                  Ms.Anita Sahani, Advocate for R-1.
                                                  Mr.Kumar Utkarsh and Mr.Snehashish Mukherjee,
                                                  Advocates for R-2.
                                                  Mr.Anuj Aggarwal, ASC, GNCTD with
                                                  Ms.Ayushi Bansal and Ms.Arshya Singh,
                                                  Advocates for R-3.


Signature Not Verified
Signed By:PRATIMA
Signing Date:07.03.2023
17:39:04
                                                          -2-
                          +   W.P.(C) 11906/2022 & CM APPLs. 35534/2022, 39332/2022,
                              47386/2022
                              SHUBHAM JHA                                      ..... Petitioner
                                               Through: Mr.Khagesh B.Jha and Ms.Shikha
                                               Sharma Bagga, Advocates.
                                               Versus

                              GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
                              THROUGH REGISTRAR AND ORS.                   ..... Respondents
                                           Through: Ms.Anita Sahani, Advocate for R-1.
                                           Mr.Adarsh Prmadarshi and Mr.Tarun K.Bedi,
                                           Advocates.
                                           Mr.Nishant Anand and Mr.Gunjan Bansal,
                                           Advocates for R-2/4 & 6.
                                           Mr.Santosh Kumar Tripathi, Standing counsel
                                           (Civil), GNCTD with Mr.Arun Panwar and
                                           Mr.Mahak Rankawat, Advocates.

                          +   W.P.(C) 14347/2022 & CM APPL. 43806/2022
                              SHUBHAM JHA                                       ..... Petitioner
                                               Through: Mr.Khagesh B.Jha and Ms.Shikha
                                               Sharma Bagga, Advocates.

                                                Versus

                              GOVT. OF NCT OF DELHI AND ORS                 ..... Respondents
                                            Through: Ms.Anita Sahani, Advocate for R-2.
                                            Mr.Nishant Anand, Advocate for R-3/6 &7.
                                            Mr.Adarsh Prmadarshi and Mr.Tarun K.Bedi,
                                            Advocates for R-5.
                                            Mr.Santosh Kumar Tripathi, Standing counsel
                                            (Civil), GNCTD with Mr.Arun Panwar and
                                            Mr.Mahak Rankawat, Advocates.

                          +   W.P.(C) 14677/2022 & CM APPLs. 44985/2022, 45790/2022,
                              45791/2022, 56595/2022, 56596/2022,4910/2023
                              VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES-


Signature Not Verified
Signed By:PRATIMA
Signing Date:07.03.2023
17:39:04
                                                               -3-
                              TECHNICAL CAMPUS                             ..... Petitioner
                                          Through: Mr.Manoj Goel, Sr.Advocate with
                                          Mr.Nishant Anand and Mr.Gunjan Bansal,
                                          Advocate.

                                                Versus

                              GOVT. OF NCT OF DELHI AND ORS.                ..... Respondents
                                            Through: Ms.Anita Sahani, Advocate for R-3.
                                            Mr.Santosh Kumar Tripathi, Standing counsel
                                            (Civil), GNCTD with Mr.Arun Panwar and
                                            Mr.Mahak Rankawat, Advocates.

                          +   W.P.(C) 14678/2022 & CM APPLs. 44987/2022, 45794/2022
                              45795/2022, 9049/2023, 9050/2023
                              SURAJMAL MEMORIAL EDUCATION SOCIETY (REGD.) AND
                              ANR.                                               ..... Petitioners
                                               Through: Mr.Puneet Mittal, Sr.Advocate with
                                               Mr.Kumar Utkarsh and Mr.Siddharth Saxena
                                               Advocates.

                                                Versus

                              GOVT. OF NCT OF DELHI AND ORS.                ..... Respondents
                                            Through: Ms.Anita Sahani, Advocate for R-3.
                                            Mr.Santosh Kumar Tripathi, Standing counsel
                                            (Civil), GNCTD with Mr.Arun Panwar and
                                            Mr.Mahak Rankawat, Advocates.

                          +   W.P.(C) 14679/2022 & CM APPLs. 44989/2022, 45788/2022,
                              45789/2022, 56560/2022, 56561/2022, 4860/2023
                              MAHARAJA AGRASEN TECHNICAL EDUCATIONAL
                              SOCIETY & ORS                                    ..... Petitioners
                                               Through: Mr.Manoj Goel, Sr.Advocate with
                                               Mr.Nishant Anand and Mr.Gunjan Bansal,
                                               Advocate.




Signature Not Verified
Signed By:PRATIMA
Signing Date:07.03.2023
17:39:04
                                                              -4-
                                                  Versus

                               GOVT. OF NCT OF DELHI AND OTHERS              ..... Respondents
                                             Through: Mr.Anuj Aggarwal, ASC, GNCTD with
                                             Ms.Ayushi Bansal and Ms.Arshya Singh,
                                             Advocates for R-1 & 2.
                                             Ms.Anita Sahani, Advocate for R-3.
                                             Mr.Santosh Kumar Tripathi, Standing counsel
                                             (Civil), GNCTD with Mr.Arun Panwar and
                                             Mr.Mahak Rankawat, Advocates.

                          +    W.P.(C) 14680/2022 & CM APPLs. 44991/2022, 45852/2022
                               45853/2022, 56550/2022, 56551/2022, 4911/2023
                               BHARTI VIDYAPEETH COLLEGE OF ENGINEERING
                                                                                 ..... Petitioner
                                                Through: Mr.Mohit Mathur, Sr.Advocate with
                                                Mr.Nishant Anand, Mr.Gunjan Bansal and
                                                Mr.Gyanendra Rathour, Advocates.

                                                  Versus

                              GOVT. OF NCT OF DELHI & ORS.                  ..... Respondents
                                            Through: Mr.Anuj Aggarwal, ASC, GNCTD with
                                            Ms.Ayushi Bansal and Ms.Arshya Singh,
                                            Advocates for R-1 & 2.
                                            Ms.Anita Sahani, Advocate for R-3.
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 06.03.2023

1. List these matters on 07.03.2023.

PURUSHAINDRA KUMAR KAURAV, J MARCH 6, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:07.03.2023 17:39:04