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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

(4)If, on the basis of the order of the designated person, the Authority restores the license of the surveyor and loss assessor, it will indicate the date from which the restoration will take place.