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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)The Director of Animal Husbandry or the Director of Horticulture or the Chief Conservator of Forests may, as the case may be, nominate an officer not below the rank, of Joint Director/Conservator of Forests to attend, in his absence any of the meetings of the Executive Council. Such officer shall have the right to take part in the proceedings of these meetings and also to vote as member in the absence of the concerned Director/Chief Conservator of Forests.