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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(1) in West Bengal Town and Country (Planning and Development) Act, 1979

(1)In a scheme reconstituting the p ts, the size and shape of every reconstituted plot shall be determined, so fa, as may be, to render it suitable for building purposes, and where a plot is already built upon, to ensure that the buildings, as far as possible, comply with the provisions of the scheme as regards open spaces.