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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(n) in The Coal Mines Regulations, 2011

(n)While persons are at work on any scaffold or platform in the shaft, the following precautions shall be strictly observed:-
(i)the scaffold or platform shall be secured to the sides of the shaft in order to prevent it from swinging;
(ii)the opening for the passage of the bucket or other means of conveyance, shall be so protected as effectively to prevent anything falling through it;
(iii)the scaffold or platform shall not be lowered or raised except under the order of the authorised persons or pother competent person.