Section 2(19) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")
(19)"Installed Capacity" means the summation of the name plate capacities expressed in kWp of all the units of the Solar Project or the capacity of the Solar Project reckoned at the output terminals, approved by the Commission;
