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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(f) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(f)“Gujarat Ayurved University” means the University established and incorporated under the Gujarat Ayurved University Act, 1965 (40 of 1965);