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[Cites 0, Cited by 0] [Section 351(1)] [Section 351] [Entire Act]

Union of India - Subsection

Section 351(1)(e) in The Income Tax Act, 2025

(e)where any activity being carried out by the registered non-profit organisation is not genuine or is not being carried out in accordance with all or any of the conditions subject to which it was registered; or