Section 2(D) in Uttarakhand Co-Operative Societies Act, 2003
(D)"Agricultural society" means a co-operative society the majority of the ordinary members whereof are primarily engaged in agricultural occupation which shall include production, processing or marketing of agricultural crops, horticulture, tea, sericulture and animal husbandry which includes piggery, Pisciculture, poultry farming and dairying;
